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[Cites 0, Cited by 0] [Section 76] [Entire Act]

State of Odisha - Subsection

Section 76(g) in The Orissa Grama Panchayats Election Rules, 1965

(g)In case no nomination is filed within the time allowed the Presiding Officer shall allow one more hour for filing nominations and this shall be treated as an election for the second time. If no nomination is filed on the second occasion also, the Presiding Officer shall report the result to the Election Officer who shall thereupon move the [Sub-Collector] for nomination of the Naib-Sarpanch;