Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 202(1)] [Section 202] [Entire Act] State of Haryana - Subsection Section 202(1)(k) in The Haryana Municipal Act, 1973 (k)the position and dimensions of projections beyond the outer face of any external wall of a building;