Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 24] [Entire Act] State of Maharashtra - Subsection Section 24(ii) in The Maharashtra Motor Vehicles Tax Act, 1958 (ii)the Bombay Motor Vehicles Tax Act, 1935 as extended to the Kutch area of the State of Bombay.
