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[Cites 0, Cited by 0] [Section 17] [Entire Act]

Union of India - Subsection

Section 17(e) in Insurance Regulatory and Development Authority of India (Non-Linked Insurance Products) Regulations, 2019

(e)Where the group policyholder maintains Pension funds with more than one insurer, the group policyholder shall have the option to choose any insurer to purchase available annuity.