Supreme Court - Daily Orders
Rail Vikas Nigam Ltd. vs Theme Engineering Services Pvt.Ltd. on 22 September, 2014
Bench: J. Chelameswar, A.K. Sikri
ITEM NO.37 COURT NO.9 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 38132/2013
(Arising out of impugned final judgment and order dated 14/08/2013
in AP No. 153/2013 passed by the High Court Of Delhi At N. Delhi)
RAIL VIKAS NIGAM LTD. Petitioner(s)
VERSUS
THEME ENGINEERING SERVICES PVT.LTD. Respondent(s)
(with appln. (s) for permission to file additional documents and
interim relief and office report)
Date : 22/09/2014 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE J. CHELAMESWAR
HON'BLE MR. JUSTICE A.K. SIKRI
For Petitioner(s) Mr. Anil Seth,Adv.
Mr. S. K. Dhingra,Adv.
For Respondent(s) Mr. Pratap Venugopal,Adv.
Ms. Surekha Raman,Adv.
Mr. Anuj Sarma,Adv.
Mr. Gaurav Nair,Adv.
Ms. Niharika,Adv.
For M/s. K. J. John & Co.,Adv.
UPON hearing the counsel the Court made the following
O R D E R
The special leave petition is dismissed.
[O.P. SHARMA] [INDU BALA KAPUR]
COURT MASTER COURT MASTER
Signature Not Verified
Digitally signed by
Om Parkash Sharma
Date: 2014.09.25
10:28:22 IST
Reason: