Himachal Pradesh High Court
Atma Ram vs Ramesh Chand And Ors on 25 August, 2023
Author: Satyen Vaidya
Bench: Satyen Vaidya
IN THE HIGH COURT OF HIMACHAL PRADESH, SHIMLA
CMPMO No. : 364 of 2022
Decided on : 25.08.2023
.
Atma Ram ....Petitioner.
Versus
Ramesh Chand and ors. ...Respondents.
Coram
of
The Hon'ble Mr. Justice Satyen Vaidya, Judge.
Whether approved for reporting?1
rt
For the petitioner : Mr. Raju Ram Rahi, Advocate, vice Mr.
Dinesh K. Thakur, Advocate.
For the respondents : Mr. Munish Dhatwalia, Advocate.
Satyen Vaidya, Judge (Oral)
Learned counsel for the petitioner submits that he is under instructions not to press this petition.
2. The instant petition is, accordingly, disposed of as not pressed. Pending applications, if any, shall also stand disposed of.
(Satyen Vaidya)
25th August, 2023 Judge
(sushma)
1 Whether reporters of the local papers may be allowed to see the judgment?
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