Section 33 in Arunachal Pradesh Agricultural Produce and Livestock Marketing (Promotion and Facilitation) Act, 2017
33. Powers and duties of Vice-Chairperson.
- The Vice-Chairperson of the Market Committee shall -(a)save as otherwise provided in this Act or the Rules, in the absence of Chairperson, preside over the meeting of the Market Committee;(b)exercise the powers and perform the duties of the Chairperson pending the election of the Chairperson or during the absence of the Chairperson.
