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[Cites 0, Cited by 0] [Section 112(1)] [Section 112] [Entire Act]

State of Uttar Pradesh - Subsection

Section 112(1)(a) in The U.P. Panchayat Raj Act, 1947

(a)to prohibit the removal or use of water for drinking purposes from any source which is likely to cause danger to health and to prohibit the doing of anything likely to contaminate any source of drinking water;