Section 18 in The Tamil Nadu Advocates' Welfare Fund Act, 1987
18. Group Life Insurance for members and other benefits.
- The Bar Council may, for the welfare of the members of the Fund -(a)obtain from the Life Insurance Corporation of India policies of Group Insurance on the life of the members of the Fund;(b)provide in such manner as may be prescribed for medical and educational facilities for the members of the Fund and their dependants; and(c)provide for such other benefits as may be prescribed
