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[Cites 0, Cited by 0] [Section 36(5)] [Section 36] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 36(5)(b) in Securities and Exchange Board of India (Employees' Service) Regulations, 2001

(b)Male Employees :
(i)6 days for vasectomy operation
(ii)7 days when the wife undergoes tubectomy/laproscopy.