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[Cites 0, Cited by 0] [Section 277B] [Entire Act]

State of Rajasthan - Subsection

Section 277B(i) in Rajasthan Panchayati Raj Rules, 1996

(i)the posts of Village level workers and Clerk Grade-II shall be filled in by direct recruitment through a competitive examination conducted by the Rajasthan Subordinate and Ministerial Services, Selection Board in accordance with these rules;