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[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

State of Odisha - Subsection

Section 5(1)(ix) in The Orissa Kendu Leaves Manual, 1973

(ix)He shall ensure timely delivery of processed bags to Orissa Forest Corporation Ltd., as per delivery scheduled in the agreement and raise necessary bills covering the transaction.