Section 1 in Andhra Pradesh Electricity Regulatory Commission (Security Deposit) Regulation, 2004

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State of Andhra Pradesh - Section

Section 1 in Andhra Pradesh Electricity Regulatory Commission (Security Deposit) Regulation, 2004

1. Short title, commencement and interpretation.

- (i) This Regulation may be called the Andhra Pradesh Electricity Regulatory Commission (Security Deposit) Regulation, 2004.

(ii)This Regulation shall be applicable to all Distribution Licensees in their respective licensed areas, in the State.

(iii)This Regulation shall come into force 3 months after the date of its publication in the Andhra Pradesh Gazette.