Section 31(2) in The Jammu and Kashmir, Registration of Tourist Trade Act, 1978
(2)Any person who refuses on demand to show his certificate or document, or allow it to be read by any of the persons authorised to demand it, shall be liable to punishment with fine not exceeding [Rs. 5,000] [Substituted by Act No. V of 2011, dated 13th April, 2011.].
