53. Lands of certain description may be cleared for cultivation.
- Lands of either of the two following descriptions may be cleared or broken up for cultivation in the said forest subject to the conditions, if any, respectively applicable thereto, viz. :(a)land the right to cultivate which has been recorded in an enquiry under section 29, or(b)land let for cultivation under a lease which is at the time in force and has been granted under these rules.
