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State of Andhra Pradesh - Section

Section 5 in Andhra Pradesh Disaster Management Rules, 2007

5. Allowances to be paid to a member of the Advisory Committee constituted by the State Authority.

- A member of the Advisory Committee constituted under sub-section (1) of Sec. 17 of the Act shall be paid Travelling Allowances, Room rent. Daily Allowances and Conveyance Allowances apart from a Sitting Fee of 14s. 1000/- for each session.