Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 29 in The Civil Liability For Nuclear Damage Act, 2010 29. Powers of Chairperson.– The Chairperson shall have the power of superintendence in the general administration of the Commission and exercise such powers as may be prescribed.
