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State of Uttarakhand - Section

Section 8 in Bar Council of Uttarakhand Nainital Amendment Rules, 2014

8. All the sealed covers shall be opened and scrutinized by the Returning Officer on the next day of the last date of filing of nomination at 11:30 a.m. in the Bar Council Office and list of the candidates whose nomination will be found valid shall be placed on the Notice Board immediately after the scrutiny.