Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] Daman and Diu - Subsection Section 5(10) in The Goa, Daman and Diu Prevention of Begging Act, 1972 (10)For the purpose of ascertaining the age of the person, the Court may, if necessary, cause such person to be examined by a medical officer.
