Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3M(1)] [Section 3M] [Entire Act] State of Goa - Subsection Section 3M(1)(a) in The Goa Entertainment Tax Act, 1964 (a)sells or otherwise disposes off his business or any part thereof or effects or makes any other changes to his knowledge in the ownership; or