Karnataka High Court
Sri Krishnaji S/O Hanumant Mareguddi vs The Spl.Land Acquisition Officer, on 27 June, 2012
Author: Ram Mohan Reddy
Bench: Ram Mohan Reddy
[J THE HIGH COURT OF RARNATAKA
CIRCUIT BENCH AT DHAR WAD
DATED THIS THE 271! DAY OF JUNE. 2012
BE.••FORE
..
THE HON'BLE MRJUSTICE RAM MOHAN REDDY
FANOc7QflQjijAC
BETWEEN:
IRI KRISH NAJI
0 'AAUM V T '1ARET DDI
AGE:52 YEARS.OC C:AO RICULTURE
R/O:HALAK I \ILLAGE,
TQ:MUDHOL. DIST:BAGALKOT,
APPELLANT
(BY SRIYUTHS PRAVEEN KUMAR RAIKOTE, B.V,
PAm1L& AG. KIWADI, ADVS. ABSENT)
AND
1. THE S.PULAN'D ACQUISITION OFFICER.
NALAPRABHA PROJECTUII, BAGALKOT.
J'HE EXECUTIVE; ENGINEER,
MBC DIVISIOJNU I
GAD DANAKERI, BAGALKOT.
RESFONDENTS
THIS MFA IS FILED U/ S.54)1) OF LAND ACOUISITION
ACT, AGAINST THE JUDGEMENT AN.D AWARD
UT' S
1 1
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fILE OF Tr4U UUE CUIC P FT
ALLOWING THE REFERENCE PETITION FuR
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lIiI PE NI c C)i.NI.
THIS MFA COMING ON fOR OR1)ER THIS DAY. THE
('01. Ri' I)? I I I' REd) THE FOl I OWIM
JUDGMENT
There is no i cprc sentation. Appeal is list sect tDGF 1mm