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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(g) in The Presidential And Vice-Presidential Elections Act, 1952

(g)"Returning Officer" includes an Assistant Returning Officer performing any function which he is [competent] [ Substituted by Act 5 of 1974, Section 2, for " authorised" (w.e.f. 23.3.1974).] to perform under sub-section (2) of section 3;