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[Cites 0, Cited by 0] [Section 8(1)] [Section 8] [Entire Act]

State of Uttarakhand - Subsection

Section 8(1)(b) in Swami Rama Himalayan University Act, 2012

(b)to hold examinations for, and to institute, grant and confer degrees or other academic distinctions to, and on, persons, who -
(i)have pursued a course of study in the University or a constituent college or under a distance education system at Regional Centres/ Study Centres; or
(ii)have carried out research in the University or in a constituent college or under a distance education system;