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Himachal Pradesh High Court

M/S Htl Associates vs Vinod Sood & Ors. on 4 March, 2023

Author: Jyotsna Rewal Dua

Bench: Jyotsna Rewal Dua

M/s HTL Associates Vs Vinod Sood & Ors.

CS No. 12 of 2021 .

04.03.2023 Present: Mr. C.N.Singh, Advocate, for the plaintiff.

Mr. Vikram Thakur, Advocate for defendants No.1 and 2.

Mr. Brij Mohan Advocate, for defendant No.3.

Learned counsel for the parties jointly pray for taking up the matter after two weeks.

List before the appropriate Bench on 20.03.2023, as prayed for.

Jyotsna Rewal Dua Judge March 04, 2023 (R.Atal) ::: Downloaded on - 04/03/2023 20:35:13 :::CIS