Bombay High Court
M/S Prithipal Singh And Company Thru Its ... vs Western Coalfields Ltd. Thru Its ... on 9 August, 2021
Author: Swapna Joshi
Bench: Swapna Joshi
1/1 202.fa.25.2007.odt
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
NAGPUR BENCH : NAGPUR
FIRST APPEAL NO. 25 OF 2007
(M/s Prithipal Singh and Company V/s Western Coalfields Ltd. & Anr.)
Office Notes, Office Court's or Judge's orders
Memoranda of Coram,
Appearances, court's
orders or directions and
Prothonotary's orders
Ms. Niharika Chandak h/f Mr. Rohit Joshi,
Advocate for Appellant.
None for the Respondents.
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CORAM : MRS. SWAPNA JOSHI, J.
DATE : AUGUST 9, 2021.
. Ms. Chandak, the learned Counsel appearing for
Appellant submits that the arguing Counsel Mr. Joshi is in personal difficulty, hence she prays for time. Time granted.
2. Place the matter on board after three weeks.
(MRS. SWAPNA JOSHI, J.) Yadav VG ::: Uploaded on - 09/08/2021 ::: Downloaded on - 10/08/2021 05:17:44 :::