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Bombay High Court

M/S Prithipal Singh And Company Thru Its ... vs Western Coalfields Ltd. Thru Its ... on 9 August, 2021

Author: Swapna Joshi

Bench: Swapna Joshi

1/1                                                                         202.fa.25.2007.odt



               IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                         NAGPUR BENCH : NAGPUR

                               FIRST APPEAL NO. 25 OF 2007
             (M/s Prithipal Singh and Company V/s Western Coalfields Ltd. & Anr.)

Office   Notes,    Office                       Court's or Judge's orders
Memoranda of Coram,
Appearances,      court's
orders or directions and
Prothonotary's orders


                                       Ms. Niharika Chandak h/f Mr. Rohit Joshi,
                                       Advocate for Appellant.
                                       None for the Respondents.
                                                          ------

                                       CORAM     : MRS. SWAPNA JOSHI, J.
                                       DATE      : AUGUST 9, 2021.

                 .                Ms. Chandak, the learned Counsel appearing for

Appellant submits that the arguing Counsel Mr. Joshi is in personal difficulty, hence she prays for time. Time granted.

2. Place the matter on board after three weeks.

(MRS. SWAPNA JOSHI, J.) Yadav VG ::: Uploaded on - 09/08/2021 ::: Downloaded on - 10/08/2021 05:17:44 :::