Allahabad High Court
State Of U.P. vs Tarik on 30 November, 2021
Bench: Kaushal Jayendra Thaker, Ajai Tyagi
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 45 Case :- GOVERNMENT APPEAL No. - 464 of 2021 Appellant :- State of U.P. Respondent :- Tarik Counsel for Appellant :- G.A. Counsel for Respondent :- Ram Kumar Yadav Hon'ble Dr. Kaushal Jayendra Thaker,J.
Hon'ble Ajai Tyagi,J.
Issue notice to the respondent returnable on 05.01.2022.
List the matter on 05.01.2022.
Order Date :- 30.11.2021 PS