Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1]

Allahabad High Court

State Of U.P. vs Tarik on 30 November, 2021

Bench: Kaushal Jayendra Thaker, Ajai Tyagi





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 45
 

 
Case :- GOVERNMENT APPEAL No. - 464 of 2021
 

 
Appellant :- State of U.P.
 
Respondent :- Tarik
 
Counsel for Appellant :- G.A.
 
Counsel for Respondent :- Ram Kumar Yadav
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.
 

Hon'ble Ajai Tyagi,J.

Issue notice to the respondent returnable on 05.01.2022.

List the matter on 05.01.2022.

Order Date :- 30.11.2021 PS