Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 4] [Section 40] [Entire Act]

Union of India - Subsection

Section 40(b) in The Army Act, 1950

(b)uses threatening language to such officer; or