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[Cites 0, Cited by 0] [Section 31A] [Entire Act]

State of Karnataka - Subsection

Section 31A(e) in Karnataka Panchayat Raj Act, 1993

(e)doing by any person in the service of Government of all or any of the aforesaid activities or aiding or conniving at, any such activity in furtherance of the prospects of the election of a candidate.