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[Cites 0, Cited by 1] [Section 87(1)] [Section 87] [Entire Act]

State of Andhra Pradesh - Subsection

Section 87(1)(c) in The Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Act, 1987

(c)whether any property is an endowment, if so whether it is a charitable endowment or a religious endowment;