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[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of Punjab - Subsection

Section 20(3) in Punjab Water Resources (Management and Regulation) Act, 2020

(3)The Enquiry officer shall on conclusion of the enquiry present his report to the Authority:Provided that the Enquiry Officer shall submit interim reports to the Authority, as and when required by the Authority.