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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Karnataka - Subsection

Section 8(2) in Kannada University Act, 1991

(2)Nothing in sub-section (1) shall have application in respect of,-
(a)members referred to in sub-section (1), of section 19 not including members of the Executive Council who are not otherwise members of the Governing Council referred to in item (g); and
(b)members referred to in clauses (a) to (d) of sub-section (1) of section 22.