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[Cites 0, Cited by 0] [Section 254(1)] [Section 254] [Entire Act]

State of Uttar Pradesh - Subsection

Section 254(1)(iii) in U.P. Building And Other Construction Workers (Regulation Of Employment And Conditions Of Service) Rules, 2009

(iii)take photographs, video clips, sample weight or measure or record or make such sketches as he may consider necessary for the purpose of any examination or injury under these rules.