Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 125] [Section 2] [Entire Act] Union of India - Subsection Section 2(b) in The Prevention of Corruption Act, 1988 (b)public duty means a duty in the discharge of which the State, the public or the community at large has an interest;
