Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Andhra Pradesh - Section Section 30 in Andhra Pradesh Societies Registration Act, 2001 30. Superintendence and control over Registrars: - The Registrar General shall have superintendence and control over all other Registrars functioning under this Act.
