Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 9] [Entire Act]

Union of India - Subsection

Section 9(c) in The Public Liability Insurance Rules, 1991

(c)the Ministry of Environment and Forests (represented by the Secretary to the Government of India);
(iii)if the alleged offence has taken place in a District, the District Collector-