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Calcutta High Court (Appellete Side)

Debendra Nath Bera vs Unknown on 13 February, 2017

Author: Patherya

Bench: Patherya

                                                                           1


    63.
13.02.2017

debajyoti CRM No.228 of 2017 Re : An application under Section 438 of the Code of Criminal Procedure filed on 09-01-2017 in connection with Kotwali Police Station Case No.955 of 2016 dated 15-10-2016 under Sections 354/354C/376/511/323/307/506/109 of the Indian Penal Code.

And In the matter of : Debendra Nath Bera ..... Petitioner.

Mr. Rahul Ganguly ..... For the Petitioner.

Mr. Ranabir Roychowdhury, Mr. Rudradipta Nandy ..... For the State.

Mr. Banibrata Datta ..... For the defacto complainant.

The matter is adjourned for a week.

( Patherya, J. ) ( Debi Prosad Dey, J. )