Rajasthan High Court - Jodhpur
Prem Kanwar vs State Of Rajasthan on 15 March, 2019
Author: Pushpendra Singh Bhati
Bench: Pushpendra Singh Bhati
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
JODHPUR
S.B. Civil Writ No. 16053/2018
1. Prem Kanwar W/o Late Sh. Bajrang Singh, Aged About 72
Years, By Caste Rajput, R/o Village- Parava, Tehsil-
Sujangarh And District- Churu.
2. Bhanwar Kanwar D/o Late Sh. Bajrang Singh, Aged About
52 Years, By Caste Rajput, R/o Village- Parava, Tehsil-
Sujangarh And District- Churu.
3. Bhanwar Singh S/o Late Sh. Bajrang Singh, Aged About
50 Years, By Caste Rajput, R/o Village- Parava, Tehsil-
Sujangarh And District- Churu.
4. Rajendra Singh S/o Late Sh. Bajrang Singh, Aged About
48 Years, By Caste Rajput, R/o Village- Parava, Tehsil-
Sujangarh And District- Churu.
5. Anand Singh S/o Late Sh. Bajrang Singh, Aged About 45
Years, By Caste Rajput, R/o Village- Parava, Tehsil-
Sujangarh And District- Churu.
----Petitioners
Versus
1. State Of Rajasthan, Through Principal Secretary To
Government, Colonization And Sainik Kalayan
Department, Jaipur (Rajasthan).
2. The Allotment Officer And Add. Commissioner,
Colonization Department, Bikaner (Rajasthan).
----Respondents
Connected With
S.B. Civil Writ No. 11795/2018
1. Munesh D/o Late Sh. Bajrang Singh, Aged About 49
Years, Legal Heirs Of Ex-Serviceman Late Sh. Bajrang
Singh R/o Village Kanwarpura, Tehsil- Chidawa, District-
Jhunjhunu, Rajasthan.
2. Suman D/o Late Sh. Bajrang Singh, Legal Heirs Of Ex-
Serviceman Late Sh. Bajrang Singh R/o Village
Kanwarpura, Tehsil- Chidawa, District- Jhunjhunu,
Rajasthan.
----Petitioners
Versus
(2 of 6) [CW-16053/2018]
1. State Of Rajasthan, Through Principal Secretary To
Government, Colonization And Sainik Kalayan
Department, Jaipur (Rajasthan).
2. The Allotment Officer And Add. Commissioner,
Colonization Department, Bikaner (Rajasthan).
----Respondents
S.B. Civil Writ No. 12011/2018
1. Bhanwar Singh S/o Late Sh. Bhairu Singh, Aged About 58
Years, Legal Heirs Of Ex-Service Man, Late Sh. Bhairu
Singh, R/o Village Khanri, Daudsar Tehsil- Didwana,
District- Nagaur, Rajasthan.
2. Madan Singh S/o Late Sh. Bhairu Singh,, Aged About 55
Years, Legal Heirs Of Ex-Service Man, Late Sh. Bhairu
Singh, R/o Village Khanri, Daudsar Tehsil- Didwana,
District- Nagaur, Rajasthan.
----Petitioners
Versus
1. State Of Rajasthan, Through Principal Secretary To
Government Colonization And Sainik Kalayan Department,
Jaipur (Rajasthan).
2. The Allotment Officer And Add. Commissioner,
Colonization Department, Bikaner (Rajasthan).
----Respondents
S.B. Civil Writ No. 12029/2018
1. Soni Devi W/o Late Ladu Ram, Aged About 81 Years,
Legal Heirs Of Ex-Serviceman Late Sh. Ladu Ram R/o
Simarala Kotadi Via Thoi, Tehsil Shrimadhopur, District
Sikar, Rajasthan
2. Harphool S/o Late Ladu Ram, Aged About 51 Years, Legal
Heirs Of Ex-Serviceman Late Sh. Ladu Ram R/o Simarala
Kotadi Via Thoi, Tehsil Shrimadhopur, District Sikar,
Rajasthan
3. Bajrang S/o Late Ladu Ram, Aged About 47 Years, Legal
Heirs Of Ex-Serviceman Late Sh. Ladu Ram R/o Simarala
Kotadi Via Thoi, Tehsil Shrimadhopur, District Sikar,
Rajasthan
4. Tarachand S/o Late Ladu Ram, Aged About 45 Years,
Legal Heirs Of Ex-Serviceman Late Sh. Ladu Ram R/o
Simarala Kotadi Via Thoi, Tehsil Shrimadhopur, District
(3 of 6) [CW-16053/2018]
Sikar, Rajasthan
5. Arjun @ Mahesh Kumar S/o Late Ladu Ram, Aged About
44 Years, Legal Heirs Of Ex-Serviceman Late Sh. Ladu
Ram R/o Simarala Kotadi Via Thoi, Tehsil Shrimadhopur,
District Sikar, Rajasthan
----Petitioners
Versus
1. State Of Rajasthan, Through Principal Secretary To
Government, Colonization And Sainik Kalayan
Department, Jaipur (Rajasthan)
2. The Allotment Officer And Add. Commissioner,
Colonization Department, Bikaner (Rajasthan)
----Respondents
S.B. Civil Writ No. 13736/2018
1. Laxmi D/o Late Sh. Peerdan Ram, Aged About 60 Years,
Legal Heir Of Ex-Serviceman Late Sh. Peerdan Ram R/o
Village Suratpura, Rajghrh, District Churu, Raj.
2. Maya Kaur D/o Late Sh. Peerdan Ram, Aged About 58
Years, Legal Heir Of Ex-Serviceman Late Sh. Peerdan Ram
R/o Village Suratpura, Rajghrh, District Churu, Raj.
3. Dhanpti D/o Late Sh. Peerdan Ram, Aged About 54 Years,
Legal Heir Of Ex-Serviceman Late Sh. Peerdan Ram R/o
Village Suratpura, Rajghrh, District Churu, Raj.
4. Anila D/o Late Sh. Peerdan Ram, Aged About 48 Years,
Legal Heir Of Ex-Serviceman Late Sh. Peerdan Ram R/o
Village Suratpura, Rajghrh, District Churu, Raj.
5. Jai Prakash S/o Late Sh. Peerdan Ram, Aged About 56
Years, Legal Heir Of Ex-Serviceman Late Sh. Peerdan Ram
R/o Village Suratpura, Rajghrh, District Churu, Raj.
6. Raj Pal S/o Late Sh. Peerdan Ram, Aged About 53 Years,
Legal Heir Of Ex-Serviceman Late Sh. Peerdan Ram R/o
Village Suratpura, Rajghrh, District Churu, Raj.
7. Indra Singh S/o Late Sh. Peerdan Ram, Aged About 50
Years, Legal Heir Of Ex-Serviceman Late Sh. Peerdan Ram
R/o Village Suratpura, Rajghrh, District Churu, Raj.
----Petitioners
Versus
1. State Of Rajasthan, Through Principal Secretary To
Government Colonization And Sainik Kalyan Department,
(4 of 6) [CW-16053/2018]
Jaipur Rajasthan.
2. Allotment Offcer And Add. Commissioner, Colonization
Department, Bikaner (Rajasthan)
----Respondents
S.B. Civil Writ No. 13742/2018
1. Surji Devi W/o Late Sh. Ram Kuwar Singh, Aged About 70
Years, Legal Heir Of Ex-Serviceman Late Sh. Ram Kuwar
Singh, R/o Ward No.3, Bhawani Basti, Jhalri, Sikar, Distt.-
Sikar, Raj.
2. Sunita Kanwar D/o Late Sh. Ram Kuwar Singh,, Aged
About 52 Years, Legal Heir Of Ex-Serviceman Late Sh.
Ram Kuwar Singh, R/o Ward No.3, Bhawani Basti, Jhalri,
Sikar, Distt.- Sikar, Raj.
3. Vikram Singh S/o Late Sh. Ram Kuwar Singh,, Aged
About 50 Years, Legal Heir Of Ex-Serviceman Late Sh.
Ram Kuwar Singh, R/o Ward No.3, Bhawani Basti, Jhalri,
Sikar, Distt.- Sikar, Raj.
4. Oma Devi S/o Late Sh. Ram Kuwar Singh,, Aged About 48
Years, Legal Heir Of Ex-Serviceman Late Sh. Ram Kuwar
Singh, R/o Ward No.3, Bhawani Basti, Jhalri, Sikar, Distt.-
Sikar, Raj.
5. Santosh Kanwar D/o Late Sh. Ram Kuwar Singh,, Aged
About 46 Years, Legal Heir Of Ex-Serviceman Late Sh.
Ram Kuwar Singh, R/o Ward No.3, Bhawani Basti, Jhalri,
Sikar, Distt.- Sikar, Raj.
6. Jai Singh S/o Late Sh. Ram Kuwar Singh,, Aged About 44
Years, Legal Heir Of Ex-Serviceman Late Sh. Ram Kuwar
Singh, R/o Ward No.3, Bhawani Basti, Jhalri, Sikar, Distt.-
Sikar, Raj.
----Petitioners
Versus
1. State Of Rajasthan, Through Principal Secretary To
Government, Colonization And Saini Kalayan Department,
Jaipur (Rajasthan).
2. The Allotment Officer And Add. Commissioner,
Colonization Department, Bikaner (Rajasthan).
----Respondents
S.B. Civil Writ No. 16632/2018
1. Mohan Kanwar W/o Late Sh. Tagat Singh, Aged About 75
(5 of 6) [CW-16053/2018]
Years, By Caste Rajput, Village- Khirjatibna, Tehsil-
Shergarh And District- Jodhpur
2. Jaswant Singh S/o Late Sh. Tagat Singh, Aged About 53
Years, By Caste Rajput, Village- Khirjatibna, Tehsil-
Shergarh And District- Jodhpur
3. Bhom Singh S/o Late Sh. Tagat Singh, Aged About 50
Years, By Caste Rajput, Village- Khirjatibna, Tehsil-
Shergarh And District- Jodhpur
4. Deep Singh S/o Late Sh. Tagat Singh, Aged About 48
Years, By Caste Rajput, Village- Khirjatibna, Tehsil-
Shergarh And District- Jodhpur
5. Padam Singh S/o Late Sh. Tagat Singh, Aged About 46
Years, By Caste Rajput, Village- Khirjatibna, Tehsil-
Shergarh And District- Jodhpur
----Petitioners
Versus
1. State Of Rajasthan, Through Principal Secretary To
Government, Colonization And Sainik Kalayan
Department, Jaipur (Rajasthan)
2. The Allotment Officer And Add. Commissioner,
Colonization Department, Bikaner (Rajasthan)
----Respondents
For Petitioner(s) : Mr. Pappu Sangwa
Mr. Binja Ram Jajra
Mr. Avinash Acharya
HON'BLE DR. JUSTICE PUSHPENDRA SINGH BHATI
Order 15/03/2019 Issue notice.
Mr. Pankaj Sharma, AAG, is directed to accept notice on behalf of respondents. He accepts notice and seeks some time to submit before this Court as to whether the instant matter is covered by judgment rendered by this Court in Bhagirath Singh (6 of 6) [CW-16053/2018] Vs. State of Rajasthan & Anr. (S.B. Civil Writ Petition No.4442/2018, decided on 16.4.2018) on the next date.
List on 26.3.2019 alongwith SBCWP No.4105/2019.
(Dr. PUSHPENDRA SINGH BHATI),J Sanjay Powered by TCPDF (www.tcpdf.org)