Patna High Court - Orders
Jagu Rai & Ors. vs The State Of Bihar on 2 July, 2013
Author: Hemant Kumar Srivastava
Bench: Hemant Kumar Srivastava
Patna High Court Cr.Misc. No.5299 of 2013 (4) dt.02-07-2013
IN THE HIGH COURT OF JUDICATURE AT PATNA
Criminal Miscellaneous No.5299 of 2013
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1. Jagu Rai S/O Late Daharhi Rai
2. Jhuna Devi W/O Munna Rai
.... .... Petitioner/s
Versus
1. The State Of Bihar
.... .... Opposite Party/s
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CORAM: HONOURABLE MR. JUSTICE HEMANT KUMAR
SRIVASTAVA
ORAL ORDER
4 02-07-2013Heard learned counsel for the petitioners as well as learned Additional Public Prosecutor for the State.
Petitioner no. 1 is father in law whereas petitioner no. 2 is Gotini of the deceased and they apprehend their arrest in connection with Chakiya P.S. Case No. 310 of 2011 registered for the offences punishable under Sections 304B, 201/34 of the Indian Penal Code.
The contention on behalf of the petitioners is that deceased died of her natural death and proper information regarding the death of deceased was given to the informant who participated in the cremation of the deceased but later on, a dispute arose between the parties on the point of return of Stridhan of the deceased and on account of the aforesaid dispute, the informant lodged this case after eleven days of death of the deceased. It is also contended by him that husband of the deceased has already Patna High Court Cr.Misc. No.5299 of 2013 (4) dt.02-07-2013 been sent to judicial custody.
Considering the aforesaid facts and circumstances as well as submissions of the parties, it is ordered that petitioners, namely, Jagu Rai and Jhuna Devi in the event of their arrest/ surrender within three weeks from the date of receipt of this order to the court concerned, shall be released on bail on furnishing bail bonds of Rs 10,000/- (ten thousand) each with two sureties of the like amount each to the satisfaction of the Chief Judicial Magistrate, East Champaran at Motihari in Chakiya P.S. Case No. 310 of 2011 subject to condition as laid down under Section 438(2) of the Cr.P.C.
(Hemant Kumar Srivastava, J) SHAHZAD/-