Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Haryana - Subsection

Section 7(10) in Haryana Fisheries Rules, 1996

(10)The licensee shall maintain a daily register showing :-
(i)Weight of fish caught, purchased and sold;
(ii)the gear employed for catching the fish;
(iii)the varieties;
(iv)location of fishing centres;
(v)wholesale and retail prices of different species of fish.