Section 9(1)(a) in The Central India Spinning, Weaving and Manufacturing Company Limited, The Empress Mills, Nagpur (Acquisition and Transfer of Undertaking) Act, 1986

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State of Maharashtra - Subsection

Section 9(1)(a) in The Central India Spinning, Weaving and Manufacturing Company Limited, The Empress Mills, Nagpur (Acquisition and Transfer of Undertaking) Act, 1986

(a)by virtue of the provisions of sub-section (2) of section 3, vest in the Corporation or in such person and to such extent or limitation as the Corporation may by order in writing, specify; or

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State of Maharashtra - Subsection

Section 9(1)(a) in The Central India Spinning, Weaving and Manufacturing Company Limited, The Empress Mills, Nagpur (Acquisition and Transfer of Undertaking) Act, 1986