Gujarat High Court
Classic Network Private Limited vs State Of Gujarat & on 7 April, 2015
Bench: Vijay Manohar Sahai, R.P.Dholaria
C/SCA/2019/2015 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
SPECIAL CIVIL APPLICATION NO. 2019 of 2015
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CLASSIC NETWORK PRIVATE LIMITED....Petitioner(s)
Versus
STATE OF GUJARAT & 1....Respondent(s)
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Appearance:
MR KG SUKHWANI, ADVOCATE for the Petitioner(s) No. 1
GOVERNMENT PLEADER for the Respondent(s) No. 1
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CORAM: HONOURABLE THE ACTING CHIEF JUSTICE MR.
VIJAY MANOHAR SAHAI
and
HONOURABLE MR.JUSTICE R.P.DHOLARIA
Date : 07/04/2015
ORAL ORDER
(PER : HONOURABLE THE ACTING CHIEF JUSTICE MR. VIJAY MANOHAR SAHAI) Mr. K.G. Sukhwani, leaned counsel for the petitioner states that he received affidavit-in-reply from respondent no.1. He, therefore, prays for a week's time to file affidavit in rejoinder. Time as prayed for is allowed. List the matter on 17th April, 2015.
(V.M.SAHAI, ACJ.) (R.P.DHOLARIA,J.) pirzada Page 1 of 1