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Gujarat High Court

Classic Network Private Limited vs State Of Gujarat & on 7 April, 2015

Bench: Vijay Manohar Sahai, R.P.Dholaria

             C/SCA/2019/2015                                  ORDER




             IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                SPECIAL CIVIL APPLICATION NO. 2019 of 2015

================================================================
              CLASSIC NETWORK PRIVATE LIMITED....Petitioner(s)
                                Versus
                  STATE OF GUJARAT & 1....Respondent(s)
================================================================
Appearance:
MR KG SUKHWANI, ADVOCATE for the Petitioner(s) No. 1
GOVERNMENT PLEADER for the Respondent(s) No. 1
================================================================

            CORAM: HONOURABLE THE ACTING CHIEF JUSTICE MR.
                   VIJAY MANOHAR SAHAI
                   and
                   HONOURABLE MR.JUSTICE R.P.DHOLARIA

                                   Date : 07/04/2015


                                     ORAL ORDER

(PER : HONOURABLE THE ACTING CHIEF JUSTICE MR. VIJAY MANOHAR SAHAI) Mr. K.G. Sukhwani, leaned counsel for the petitioner states that he received affidavit-in-reply from respondent no.1. He, therefore, prays for a week's time to file affidavit in rejoinder. Time as prayed for is allowed. List the matter on 17th April, 2015.

(V.M.SAHAI, ACJ.) (R.P.DHOLARIA,J.) pirzada Page 1 of 1