Section 6(2)(iii) in The Regulations For Disbursement of Loans Under The Middle Income Group Housing Scheme, 1968

[Cites 0, Cited by 0] [Section 6(2)] [Section 6] [Entire Act]

(iii)the persons who purchase these newly built houses undertake not to sell these for a period of at least 5 years from the date of their purchase.

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