Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 90] [Entire Act]

State of Tamilnadu - Subsection

Section 90(2) in The Tamil Nadu Agricultural Produce Marketing (Regulation) Rules, 1991

(2)A register in Forms 58 and 59 shall be maintained by the Board and every market committee in respect of remittance of pay and allowances and pension contribution to the Government. The executive authority of the Board or market committee, as the case may be, shall be responsible for such repayment.