Section 1(3) in Home Guards Organisation, (Departmental Examination) Rules, 2012
(3)They shall apply to a person appointed as Clerk, Clerk-cum-typist, typist, Senior Clerk and Head Clerk Class III in the Home Guards Organisation whether by promotion or otherwise:Provided that where any such person has, before the appointed date, passed the relevant examination or has been exempted from passing the relevant examination he/she shall not be required to pass the examination provided in these rules.Provided further that where any person, has, before the appointment date exhausted all the chances, prescribed, under the old rules for passing the relevant examination and has failed to pass the relevant examination, nothing in these rules shall save as expressly provided therein, entitle him/her to appear in the examination as provided in these rules.
