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[Cites 0, Cited by 0] [Section 66] [Entire Act]

Bombay Presidency - Subsection

Section 66(5) in The Bombay University Act, 1974

(5)The annual statement of accounts and the financial estimates of the University, prepared by the Finance Officer, shall be laid before the Committee for consideration and recommendations, and for submission thereafter to the Executive Council for such action as it thinks fit.