Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Madhya Pradesh - Section Section 1 in The M.P. Distillery Rules, 1995 1. Short title, scope and commencement. (1)These rules may be called the Madhya Pradesh Distillery Rules, 1995.(2)They shall come into force with effect from 1st April, 1995.(3)They shall apply to all distilleries for manufacture of spirit in Madhya Pradesh.
