Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 44] [Entire Act]

State of Odisha - Subsection

Section 44(3) in Orissa Zilla Parishad Election Rules, 1994

(3)Whenever a poll is adjourned under Sub-rule (1) counting of votes relating to the constituency of which the poll was adjourned, shall not commence without the previous approval of the Commissioner.