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[Cites 0, Cited by 0] [Section 32(3)] [Section 32] [Entire Act]

State of Andhra Pradesh - Subsection

Section 32(3)(a) in Andhra Pradesh School Education Management (Community Participation) Rules, 1998

(a)the Election Officer shall invite proposals for the nomination separately under each category and write the names of the candidates proposed under each category on the Black Board and keep it at selected place, so that it will be visible to all the members in the Hall and give them one hour time for selection