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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Uttar Pradesh - Subsection

Section 17(iv) in The U.P. Electricity Supply (Consumers) Regulations, 1984

(iv)In the event of no formal declaration/agreement having been entered into between the Board and the consumer, the later shall from the date, the supply of electricity has commenced, be bound by the further subject to the orders issued by the Board from time to time.