Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 170 in Punjab Jail Manual, 1996 170. In jails where there is no post of Additional Medical Officer or the post is vacant, the duties of the Additional Medical Officer shall be performed by the Medical Officer.The Pharmacist
